MIR FIRASATH ALI KHAN Vs. SAYEEDUDDIN ZAFAR

JUDGEMENT

(1.) The petitioner in this civil revision petition is the plaintiff in OS SR No.887 of 2018 on the file of the learned XII Additional District and Sessions Judge, Ranga Reddy at Vikarabad. The said suit was filed with the following prayer:

(2.) The office of the trial Court raised an objection on 04.04.2018, which reads as under:

(3.) The office however opined that the objections required to be heard on two points: