LAWS(APH)-2018-3-12

KATI MAHESWARA RAO Vs. UPPATI LALITHA AND OTHERS

Decided On March 01, 2018
Kati Maheswara Rao Appellant
V/S
Uppati Lalitha And Others Respondents

JUDGEMENT

(1.) Since the issue involved in both the petitions and parties are one and the same, they are being heard

(2.) CRP No.5550 of 2017

(3.) Crp No.5561 of 2017