REGENT COMPUTRONICS PVT. LTD.

Pusapati Laxmi Narasayamma Appellant

V/S

Alamanda Narayana And Others Respondents

Referred Judgements :-

MARRIPUDI NARASIMHA RAO V. MARRIPUDI CHENCHAIAH [REFERRED TO]
G.SHYAMLAL V. G.ISHWARJI [REFERRED TO]
KARNATAKA BOARD OF WAKF VS. GOVT OF INDIA [REFERRED TO]
NARNE RAMA MURTHY VS. RAVULA SOMASUNDARAM [REFERRED TO]
M DURAI VS. MADHU [REFERRED TO]
VIMAL CHAND GHEVARCHAND JAIN VS. RAMAKANT EKNATH JAJOO [REFERRED TO]
L N ASWATHAMA VS. P PRAKASH [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
FOOD CORPN OF INDIA VS. HYD ROLLER FLOUR MILLS LTD [REFERRED TO]
PARGAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
GIRAJALA SUBBARAO AND ORS. VS. KAMIREDDI SATYANARAYANA AND ORS. [REFERRED TO]
ANKAM LAXMINARAYNA VS. ANKAM BIXAPATHY [REFERRED TO]
MALLAMMA VS. N.GANGAMMA [REFERRED TO]

JUDGEMENT

(1.) This appeal is filed against judgment and decree dated 31.12.1996 in OS.No.11 of 1996 on the file of the District Judge, Vizianagaram.

(2.) For the sake of convenience as this is a first appeal, the parties are referred to as plaintiff and defendants as in the lower Court only.

(3.) The suit was filed by the plaintiff against defendant Nos.1 to 5 initially. Later defendant Nos.6 to 11 were added as legal representatives of the deceased defendant No.5.

Click here to view full judgment.

PUSAPATI LAXMI NARASAYAMMA Vs. ALAMANDA NARAYANA AND OTHERS

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address