VENKATA RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH

JUDGEMENT

(1.) The petitioners, who are now working as Junior Assistants in various Courts in Chittoor District, have come up with the above writ petition, seeking

(2.) Heard Mr. P. Gangaiah Naidu, learned Senior Counsel appearing for the petitioners, learned Government Pleader for Law and Legislative Affairs and Mr. Posani Venkateswarlu, learned Standing Counsel for the Andhra Pradesh High Court.

(3.) The service particulars of the petitioners are as follows: Petitioner