REGENT COMPUTRONICS PVT. LTD.

MANEPALLI MOHAN RAO Appellant

V/S

Jakkam Sunitha And Others Respondents

Referred Judgements :-

DURGA PERIOD VS. DEEP CHAND [REFERRED TO]
RAZIA BEGUM VS. SAHEBZADI ANWAR BEGUM [REFERRED TO]
A GYANESHWAR RAO VS. MAHMOOD SHAREEF [REFERRED TO]
ADAPA VENKATESWRA RAO VS. MOHAMMAD SULEMAN [REFERRED TO]
G PADMAVATHI VS. G BALRAJ [REFERRED TO]
AKULA SESHAMMA VS. P ESWARALAH [REFERRED TO]

JUDGEMENT

(1.) This revision is filed against the order dated 22-09-2017 in I.A.No.388 of 2015 in O.S.No.13 of 201, wherein and whereby the application filed by the petitioner/plaintiff for impleading the proposed respondent as defendant No.3 in O.S.No.13 of 2014 is dismissed.

(2.) The brief facts which are necessary for disposal of revision are as under:

(3.) Though notice was served in the trial Court, respondent No.3 has not contested the present application.

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MANEPALLI MOHAN RAO Vs. JAKKAM SUNITHA AND OTHERS

Referred Judgements :-

JUDGEMENT

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