LAWS(APH)-2008-3-46

TIRUMALA VENKATESHWARA RICEMILL Vs. SYED PENTU SAHEB

Decided On March 28, 2008
TIRUMALA VENKATESHWARA RICEMILL Appellant
V/S
HUSAIN BEE Respondents

JUDGEMENT

(1.) HEARD Sri K. Rathangapani Reddy, learned counsel representing appellant and Sri P. Sridhar Rao, learned counsel representing

(2.) THE following substantial questions of law had been pointed out by the learned counsel representing the appellant which re

(3.) THE learned counsel representing the respondents had raised a preliminary objection relating to maintainability of the civ