AVENTIS PHARMACEUTICALS INC Vs. REDDYS LABORATORIES INC

Referred Judgements :-

CHAIRMAN,RAILWAY BOARD V. MRS. CHANDRIMA DAS [REFERRED TO]
PADAM SEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
RAIN CHAND AND SONS SUGAR MILLS PRIVATE LIMITED BARABANKI U P VS. KANHAYALAL BHARGAVA [REFERRED TO]
JOLLY GEORGE VARGHESE VS. BANK OF COCHIN [REFERRED TO]
WOOSTER PRODUCTS INC VS. MAGNA TEK INC [REFERRED TO]
CIVIL RIGHTS VIGILANCE COMMITTEE VS. UNION OF INDIA [REFERRED TO]