REGENT COMPUTRONICS PVT. LTD.

D.K.NARASAMMA Appellant

V/S

G.RENUKA DEVI Respondents

Referred Judgements :-

P.S.CHETTY V. K.E.REDDY [REFERRED TO]
BISHWANATH RAI VS. SACHHIDANAND SINGH [REFERRED TO]
BALAIAH G VS. G RAMCHANDER [REFERRED TO]
GARA PADMANABHAM VS. NETI NARASIMHA SASTRY [REFERRED TO]

JUDGEMENT

(1.) THIS Court ordered notice before admission on 1-7-2008 and granted interim stay for a limited period.

(2.) SRI Navin Kumar entered appearance on behalf of the respondent.

(3.) SRI K. Mahadev and Sri Navin Kumar, the Counsel representing respective parties made a request for the final disposal of the Civil Revision Petition.

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D K NARASAMMA Vs. G RENUKA DEVI

Referred Judgements :-

JUDGEMENT

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