GAJJELA NARASIMHA REDDY Vs. COLLECTOR RANGA REDDY DISTRICT

Referred Judgements :-

JAYANTILAL AMRATLAL SHODHAN VS. F N RANA [REFERRED TO]
STATE OF MADHYA PRADESH VS. VISHNU PRASAD SHARMA [REFERRED TO]
KHUB CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
RATILAL SHAKARABHAI VS. STATE OF GUJARAT [REFERRED TO]
MUNSHI SINGH VS. UNION OF INDIA [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]
STATE OF GUJARAT VS. MUSAMIYAN IMAM HAIDER BUX RAZVI:CHIMAN LAL PERSHOTTAM DAS PATEL:DOONGERSEE AND SONS:GOSWAMI SHRI VRAJRAIJI RANCHHODLAL JI:MUSAMIGAN IMAM HAIDER BUX RAZVI:DOONGERSEE AND SONS [REFERRED TO]
FARID AHMED ABDUL SAMAD VS. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD [REFERRED TO]
STATE OF PUNJAB VS. GURDIAL SINGH [REFERRED TO]
BHARAT SINGH DALLU NATHU RAM RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
STATE OF TAMIL NADU VS. A MUHAMMEDYOUSEF [REFERRED TO]
MADHYA PRADESH HOUSING BOARD VS. MOHAMMAD SHAFI [REFERRED TO]
SRINIVASA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED VS. MADAM GURUMURTHY SASTRY [REFERRED TO]
STATE OF TAMIL NADU VS. L KRISHNAN [REFERRED TO]
W B HOUSING BOARD VS. BRIJENDRA PRASAD GUPTA [REFERRED TO]
OM PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE AHMEDABAD VS. ORIENT FABRICS PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. MUKESH HANS [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [REFERRED TO]
BIJANBES VS. DISTRICT COLLECTOR RANGA REDDY DISTRICT [REFERRED TO]