MOHAMMED RASHEED Vs. FOUZIA HUSSAIN ISMAIL SAIFUDDIN

JUDGEMENT

(1.) HEARD both the Counsel.

(2.) THIS petition is filed to review the order, dated 4. 4. 2008 passed by this Court in CRP No. 5288/2007.

(3.) THE suit schedule property is plot no. 4 admeasuring 200 sq. yards, which is equivalent to 167-20 sq. meters in Sy. No. 503/a, situate at Attapur, Rajendranagar mandal, Rangareddy District with specific boundaries.