(1.) THIS Court ordered rule nisi on 13/11/2007 and in W. P. M. P. No. 31139 of 2007 made the following order:
(2.) THE said interim order is being extended from time to time.
(3.) HEARD Sri N. Subba Rao, learned counsel representing the writ petitioners and the learned Assistant Government Pleader for Industries representing the respondents.