LAWS(APH)-2008-11-71

CH VERRABHADRESWARA RAO Vs. GOVT OF A P

Decided On November 24, 2008
CH VERRABHADRESWARA RAO Appellant
V/S
GOVT OF A P Respondents

JUDGEMENT

(1.) HEARD Sri A. V. Sesha Sai, learned counsel appearing for the appellants, learned government Pleader for Industries, appearing for the first and third respondents and smt. Bobba Vijayalakshmi, learned counsel appearing for the fourth respondent-Co-operative Society.

(2.) THIS Writ Appeal is directed against the order, dated 02-09-2008, passed by a learned single Judge of this Court, dismissing the writ petition W. P. No. 22958 of 2007.

(3.) APPELLANTS are petitioners and respondents are respondents in the writ petition.