BALABHADRA SEETHARATANAM Vs. COMMISSIONER OF INCOME TAX
Decided On March 26, 1987
BALABHADRA SEETHARATANAM Appellant
V/S
COMMISSIONER OF INCOME-TAX Respondents
JUDGEMENT
(1.) THIS is a reference under section of the Income-tax Act at the instance of the assessee and the following question is referred for the opinion of this court :