SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S ANANDABABU S/O S APPA RAO AND OTHERS

JUDGEMENT

(1.) Aggrieved by the enhancement of compensation granted by the reference Court from Rs.25,000/- per acre to Rs.18/- per sq

(2.) Heard Mr. P. Jagadeeshchandra Prasad, learned Standing Counsel appearing for the appellant and Mr. Kowturu Pavan Kum

(3.) The land to an extent of Ac.9.59 cents situated in Sy.Nos.292, 301, 304 of Kanithi Village of Visakhapatnam District