(1.) This appeal is filed against the judgment and decree passed in the suit O.S.No.120 of 1988 on the file of the Additional Sub-ordinate Judge, Guntur, dated 15.04.1997.
(2.) The unsuccessful plaintiff is the appellant. As this is a first appeal and the plaintiff is the appellant, the parties are described as they are arrayed in the suit only.
(3.) The plaintiff in the suit is Yallapi Rajamma @ Sarojanamma, w/o. Yallapi Sivaiah. She filed the said suit O.S.No.129 of 1988 against P. Narayana Rao, R. Krishnaiah and M. Pushpa.