S. KAMALAMMA AND OTHERS Vs. THE JOINT COLLECTOR CUM SETTLEMENT OFFICER, CHITTOOR, CHITTOOR DISTRICT AND OTHERS

Referred Judgements :-

R. MUNIRATNAM NAIDU V. ASSISTANT SETTLEMENT OFFICER,CHITTOOR [REFERRED TO]
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH VS. STATE OF KARNATAKA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
INTELLECTUALS FORUM TIRUPATHI VS. STATE OF A P [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
BEHARI KUNJ SAHKARI AVAS SAMITI VS. STATE OF U P [REFERRED TO]
CHATRATI MALLIKARJUNA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
DIRECTOR OF SETTLEMENTS HYD VS. NEERUPAKA RAMA KRISHNA [REFERRED TO]
DIVISIONAL FOREST OFFICER VS. DISTRICT JUDGE WEST GODAVARI [REFERRED TO]
GOVERNMENT OF A P VS. P GOPALA REDDY [REFERRED TO]