LAWS(APH)-2017-7-50

G. VEERAIAH Vs. STATE OF TELANGANA

Decided On July 20, 2017
G. Veeraiah Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Writ Petition No.3094 of 2017 is filed by G.Veeraiah and G. Yadaiah, who are sons of Laxmaiah, against respondents viz., 1)Principal Secretary, Revenue Department, Secretariat, Hyderabad, 2)The Special Deputy Collector, Land Acquisition Officer, Outer Ring Road, Unit-IV, Tarnaka, Hyderabad and 3) M/s. Charminar Paper Limited, represented by its Managing Director, who is no other than the petitioner in W.P. No.196 of 2017, for the following relief:

(2.) Heard learned counsel for petitioners, learned Government Pleader for Land Acquisition and Sri P.S. Rajasekhar, learned counsel appearing for respondent No.3 in W.P. No.3094 of 2017 and petitioner in W.P. No.196 of 2017 and perused the prayer in both the writ petitions with supporting affidavits.

(3.) It is the supporting affidavit averment that behind back, even their father Laxmaiah was the owner of agricultural land to the extent of Ac.0.35 gts of S.No.117/ee, which is part of S.No.117 situated at Muthangi Village, Patancheru Mandal, Sanga Reddy District, that the 3rd respondent-M/s Charminar Paper Limited (for short 'M/s. Charminar') purchased Ac.0.10 gts of land under the registered sale deed bearing document No.675 of 1979, dated 17.05.1979 but claimed compensation for the entire extent of Ac.0.35 gts of land acquired by the 1st respondent, through 2nd respondent-Special Deputy Collector, LAO and that they are entitled to the compensation for the said Ac.0.25 gts of land and what they sold to M/s. Charminar is only Ac.0.10 cents and even they filed an application for their impleadment under Sec. 30 of the Land Acquisition Act, 1894 (for short 'the Act') Act read with Order I Rule 10 read with Sec. 151 C.P.C;, that was dismissed by the reference Court, and thereby impugning the same, they filed the writ petition, including with a direction not to disburse the compensation amount for the entire extent of Ac.0.35 gts to M/s.Charminar.