GOSULA RAMULU, S/O. BOGURAIAH, AGED : 52 YEARS, OCC : AGRICULTURE, (DIED) PER LRS AND OTHERS Vs. A.P. WAKF BOARD, REP. BY ITS SECRETARY, NAMPALLY, HYDERABAD AND OTHERS

Referred Judgements :-

HAZARATH AMEER SHA VALI DARGAH ASSOCIATION V. STATE OF ANDHRA PRADESH [REFERRED TO]
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS VS. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
COLLECTOR OF CUSTOMS AND EXCISE COCHIN VS. A S BAVA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
TAMIL NADU WAKF BOARD VS. HATHIJA AMMAL [REFERRED TO]
VIRENDER SINGH HOODA VS. STATE OF HARYANA [REFERRED TO]
RAMESH GOBINDRAM VS. SUGRA HUMAYUN MIRZA WAKF [REFERRED TO]
BOARD OF WAKF WEST BENGAL VS. ANIS FATMA BEGUM [REFERRED TO]
G V NARASIMHA REDDY VS. SYED AKTAR ALI [REFERRED TO]
M SANGAIAH VS. PATEL ESWARAPPA [REFERRED TO]
T SHIVALINGAM VS. A P WAKF TRIBUNAL PRESIDING OFFICER HYDERABAD [REFERRED TO]
P RAMA RAO VS. HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
JAI BHARAT CO OPERATIVE HOUSING SOCIETY LTD VS. ANDHRA PRADESH STATE WAKF BOARD [REFERRED TO]
SYED MUNEER VS. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD [REFERRED TO]
ALLAUDDIN CHARITIES AND ZAKATH WAKF VS. HAMEED ALI [REFERRED TO]
A P PUNJABI SABHA HYDERABAD VS. JOINT COLLECTOR HYDERABAD [REFERRED TO]
MIR QAMAR HASAN RAZVI VS. A P STATE WAKF BOARD [REFERRED TO]
I Salam Khan VS. Tamil Nadu Wakf Board [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHHABIL DASS AGARWAL [REFERRED TO]
BHANWAR LAL VS. RAJASTHAN BOARD OF MUSLIM WAKF [REFERRED TO]
SYED AMEEN VS. ANDHRA PRADESH STATE WAKF BOARD [REFERRED TO]
M.FASEELA VS. MUNNERUL ISLAM MADRASA COMMITTEE [REFERRED TO]
K. CHANDRA SEKHARA RAO VS. THE DISTRICT COLLECTOR, RANGA REDDY DISTRICT, LAKDIKA-POOL, HYDERABAD [REFERRED TO]