REGENT COMPUTRONICS PVT. LTD.

Mrs. Lalitha Christian, Widow Of Late Dr. Jaipal J. Christian, Aged About : 74 Years, Occ : Household And Others Appellant

V/S

The Government Of Andhra Pradesh, Represented By Its Principal Secretary, Revenue Department, Secretariat, Hyderabad, And Others Respondents

Referred Judgements :-

COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
KASHIBAI VS. PARWATIBAI [REFERRED TO]
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO VS. STATE OF BIHAR [REFERRED TO]
MOHTESHAM MOHD ISMAIL VS. SPL DIRECTOR ENFORCEMENT DIRECTORATE [REFERRED TO]
S A G PURSBAT RAO VS. VIJAYAMMA [REFERRED TO]
UNION OF INDIA UOI VS. VASAVI COOPERATIVE HOUSING SOCIETY LIMITED [REFERRED TO]
CHINNAM PANDURANGAM VS. MANDAL REVENUE OFFICER [REFERRED TO]
THRIPURAVARAM KRISHNA REDDY VS. JOINT COLLECTOR [REFERRED TO]
EXECUTIVE OFFICER SRI BRAMARAMBA MALLIKARJUNA SWAMY TEMPLE VS. SAI KRUPA HOMES KARIMNAGAR [REFERRED TO]
JOINT COLLECTOR RANGA REDDY DISTRICT HYDERABAD VS. P V NARASIMHA RAO [REFERRED TO]

JUDGEMENT

(1.) This Writ Petition has been filed challenging the orders dated 31.12.2010 of the 2nd respondent (the Joint Collector, Medak at Saga Reddy) in Case No.F3/7799/2006-F3/42/ROR/06 confirming the order dated 15.07.2006 in Case No.A3/1734/2006 of the 3rd respondent (The Revenue Divisional Officer, Sangareddy, Medak district), canceling the pattedar pass books of petitioners.

(2.) The petitioners are legal heirs of Dr. E.B. Christian alias Dr. Naidu.

(3.) It is not in dispute that a registered sale deed was executed in favour of Dr. Naidu on 7th Ahaban 1345 Fasli [7th Sept., 1935 A.D.] in respect of Acs.34.23 guntas in Survey No.326 and Acs.25.00 guntas in Survey No.310 situated at Khasba Akhali, now known as Zaheerabad.

Click here to view full judgment.

MRS. LALITHA CHRISTIAN, WIDOW OF LATE DR. JAIPAL J. CHRISTIAN, AGED ABOUT : 74 YEARS, OCC : HOUSEHOLD AND OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address