LAWS(APH)-2017-6-84

LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. PATTA APPANNA S/O SANYASI, NEELIPAKU, AND OTHERS

Decided On June 15, 2017
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Appellant
V/S
Patta Appanna S/O Sanyasi, Neelipaku, And Others Respondents

JUDGEMENT

(1.) Aggrieved by the enhancement of compensation granted by the reference Court from Rs.18,000/- per acre for dry wet land

(2.) Heard the learned Government Pleader for Appeals (A.P.).

(3.) An extent of Ac.1.00 in Sy.No.714 and Ac.1.75 cents in Sy.No.715 of Kambalapalaem village hamlet of J. Annavaram Vil