LAWS(APH)-2017-3-24

G. SHASHI KUMAR S/O G. MALLAIAH, AGED ABOUT 29 YEARS, OCCU: CONDUCTOR, E. NO. 801634, R/O. 1 Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR, BUS BHAVAN, MUSHEERABAD, HYDERABAD AND ANOTHER

Decided On March 22, 2017
G. Shashi Kumar S/O G. Mallaiah, Aged About 29 Years, Occu: Conductor, E. No. 801634, R/O. 1 Appellant
V/S
Telangana State Road Transport Corporation, Rep. By Its Managing Director, Bus Bhavan, Musheerabad, Hyderabad And Another Respondents

JUDGEMENT

(1.) Petitioner is working as conductor in respondent Corporation. He was assigned duty on the Bus between Huselli to Zaheerabad on 19.12.2016. At about 0850 hours, a check was conducted at Zaheerabad. During the check, passenger aged about 13 years was found ticket less. Alleging that petitioner indulged in cash and ticket irregularities, he was placed under suspension by order dated 07.01.2017. On the same day, he was also served with the charge memo. Petitioner challenges his suspension form service in this writ petition.

(2.) Heard Sri V.Narasimha Goud, learned counsel for petitioner and Sri N.Vasudeva Reddy, learned standing counsel for respondents.