THE STATE OF TELANGANA Vs. S.DADA SAHEB

JUDGEMENT

(1.) These two writ petitions arise out of the order dated 19.02.2016 in O.A. No. 4974 of 2010 on the file of the Andhra Pradesh Administrative Tribunal at Hyderabad.

(2.) W.P. No. 29503 of 2017 is filed by the State of Andhra Pradesh and the functionaries of Home Department. W.P. No. 35163 of 2017 is filed by the applicant in O.A. No. 4974 of 2010.

(3.) For convenience, the parties are referred as they are arrayed in W.P. No. 35163 of 2017.