LAWS(APH)-2017-4-70

DR. K. VARA PRASAD Vs. DR. DHULIPALLA MURALI

Decided On April 25, 2017
Dr. K. Vara Prasad Appellant
V/S
Dr. Dhulipalla Murali Respondents

JUDGEMENT

(1.) Since common issues of fact and law arise between the parties to these proceedings and all these cases relate to constructions made in same premises by the non-official respondent in these cases, they are being disposed of by this common order.

(2.) Heard Sri V. Surya Kiran Kumar for petitioner, Sri Ancha Panduranga Rao, Standing Counsel for Respondents 2/5 in both W.Ps and Respondent No.1 in the CC, and Sri K.S. Murthy for Sri P. Subba Rao, Counsel for 4th respondent in the W.Ps and 2nd respondent in the CC.

(3.) The petitioner is a senior citizen and is carrying on Medical Profession in a hospital by name Dhulipala Hospital at premises bearing Door No.12-25-179, Opposite Sivalayam, Kothapet, Guntur.