REGENT COMPUTRONICS PVT. LTD.

Bendapudi Parvathamma Appellant

V/S

Ketaraju Nagabhushana Rao Respondents

Referred Judgements :-

SHAMLAL VS. AMARNATH [REFERRED TO]
VENKATAPPA ALIAS MOODE VS. M ABDUL JABBAR [REFERRED TO]
CHAKICHERLA AUDILAKSHMAMMA VS. ATMAKARU RAMARAO [REFERRED TO]
SAJANA GRANITES MADRAS VS. MANDUVA SRINIVASA RAO [REFERRED TO]
PRAKASH VS. PUSHPA VANI [REFERRED TO]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED TO]
SINGARAVEL VS. MURUGESA UDAYAR [REFERRED TO]

JUDGEMENT

(1.) Aggrieved by the dismissal of plaintiff's suit in O.S.No.81 of 1992 by the Senior Civil Judge, Bapatla in his judgment dated 29.04.2000, the instant appeal is preferred.

(2.) The parties in the appeal are referred as they stood before the trial Court.

(3.) The factual matrix of the case is thus:

Click here to view full judgment.

BENDAPUDI PARVATHAMMA Vs. KETARAJU NAGABHUSHANA RAO

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address