LAWS(APH)-2007-12-47

SAHI AGRO FOOD LIMITED Vs. ANDHRA BANK

Decided On December 31, 2007
SAHI AGRO FOOD (P) LIMITED, VISAKHAPATNAM REP BY ITS MANAGING DIRECTOR SMT. RAVIPATI UMADEVI Appellant
V/S
ANDHRA BANK, SSI BRANCH, GAJUWAKA, REP, BY ITS BRANCH MANAGER Respondents

JUDGEMENT

(1.) HEARD Sri S. Rajan, learned counsel representing the writ petitioner, sri Dr. K. Lakshmi Narasimha. learned counsel representing the 1st respondent and sri S. Niranjan Reddy, learned counsel representing the 2nd respondent.

(2.) ON 31. 7. 2007, this Court made the following order:

(3.) THIS Court issued Rule Nisi on 25. 10. 2007.