KATKURI NARSIMHA Vs. KADARI SATHAIAH

JUDGEMENT

(1.) Heard Sri L.Prabhakar Reddy, learned counsel representing appellants and Sri B.N.Swamiji, learned counsel representing respondent.

(2.) This Court on 8.12.1997 made the following order: "In view of the substantial question of law raised in ground No.6(a) of the Grounds of Appeal, the Second Appeal is admitted". The said ground No.6(a) reads as hereunder:

(3.) Incidentally the counsel representing appellants also had pointed out to yet another substantial question of law i.e.,