YERADEVIREDDI VENKATARAMANAPPA Vs. NALLAPAREDDI SUBBAMMA

JUDGEMENT

(1.) This Court on 11.11.2005 made the following order :

(2.) Heard Sri Dilip Rao, learned Counsel representing the appellants and Sri Srinivas Bhatt, learned Counsel representing respondents 1 to 5.

(3.) The parties hereinafter, for the purpose of convenience, would be referred to as plaintiffs and defendants as shown in OS No.75 of 1984 on the file of District Munsif, Thamballapalle.