(1.) Heard Sri V. Sanjeeva Rao, learned Counsel representing the appellant and Sri Srinivas, learned Counsel representing the respondent.
(2.) On 3-7-1998, this Court made the following order :
(3.) Whether injunction can be granted to establish new state of things to those existing on the date of suit ?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN