COMMISSIONER OF INCOME TAX Vs. A. RAAJENDRA PRASAD

Referred Judgements :-

J R RAGHUPATHY K MALLIAH M PAMPAPATHAIAH VS. STATE OF ANDHRA PRADESH:S BAL REDDY:STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX CNTL LUDHIANA VS. HERO CYCLES PRIVATE LIMITED LUDHIANA [REFERRED TO]
PAPER PRODUCTS LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
HINDUSTAN AERONAUTICS LIMITED VS. COMMISSIONER OF INCOME TAX KARNATAKA 1 BANGALORE [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI VS. ANJUM M H GHASWALA [REFERRED TO]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BLAZE ADVERTISING DELHI PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. FAZAL HUSSAIN AND SONS [REFERRED TO]
JUGAL KISHORE ARORA VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
G RAMASWAMY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANDRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
Commissioner of Income tax VS. Savoy Enterprises Ltd [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P S T S THIRUVIRATHNAM AND SONS [REFERRED TO]
RANI PALIWAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJASTHAN PATRIKA LIMITED [REFERRED TO]