(1.) HEARD Sri Subhash chandra Bose, learned Counsel representing the appellants and Sri H. S. Dora, learned counsel representing the respondent.
(2.) THIS Court on 22. 6. 1998 made the following order:
(3.) UNDER ground No. 9, the following substantial questions of law have been specified:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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