REGENT COMPUTRONICS PVT. LTD.

MANDAPATI SAMBASIVA RAO Appellant

V/S

T.SRINIVASA RAO Respondents

Referred Judgements :-

B V NAGARAJU VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
NEW INDIA ASSURANCE CO SHIMLA VS. KAMLA [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. NANJAPPAN [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ANNAPURNA SHANDILYA [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RATIBAI [REFERRED TO]
SULOCHAN VS. CHANDRAN [REFERRED TO]

JUDGEMENT

(1.) HEARD both the counsel.

(2.) SINCE the issue involved in all these appeals and the accident in question is one and the same, they are being disposed of by this common judgment.

(3.) ALL these appeals are filed against the orders dated 16-3-1999 passed by the Motor vehicle Accidents Claims Tribunal, Guntur in m. V. O. P. Nos. 520, 521, 522, 523 and 524 of 1996 respectively. The claimants are the appellants.

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MANDAPATI SAMBASIVA RAO Vs. T SRINIVASA RAO

Referred Judgements :-

JUDGEMENT

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