(1.) This Court on 6-2-2007 issued rule nisi.
(2.) Heard Sri A.Chandrasekhar the learned Counsel representing the petitioner.
(3.) The Writ Petition is filed for a Writ of Mandamus directing the respondent to enter the correct date of birth of the petitioner and to issue the passport with corrected date of birth as 10-3-1970 and to pass such other suitable orders.