(1.) HEARD Sri Sreenivasa Rao, representing Sri M. Laxmana Sarma, the learned counsel for the appellants and the learned Government Pleader for Arbitration.
(2.) ON 24. 07. 1998 this Court made the following order:
(3.) THE substantial facts of law specified in ground Nos. 2-a to h are as hereunder:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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