BARADE NAGENDER RAO Vs. G SADASIVADU

Referred Judgements :-

KARNATAKA BOARD OF WAKF V. GOVERNMENT OF INDIA AND OTHERS [REFERRED TO]
SUGANI V. RAMESHWAR DAS AND ANOTHER [REFERRED TO]
COLLECTOR OF BOMBAY VS. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY [REFERRED TO]
STATE OF WEST BENGAL VS. DALHOUSIE INSTITUTE SOCIETY [REFERRED TO]
CHANDRAKANTABEN WIFE OF JAYANTILAL BAPALAL MODI NARENDRA JAYANTILAL MODI VS. VADILAL BAPALAL MODI [REFERRED TO]
ACHAL REDDY VS. RAMAKRISHNAREDDIAR [REFERRED TO]
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT VS. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT [REFERRED TO]
GOVINDARAJU VS. MARIAMAN [REFERRED TO]
SHANKRU VS. SUHARU DEVI [REFERRED TO]
MOTURI SEETA RAMABRAHMAM VS. BOBBA RAMA MOHANA RAO [REFERRED TO]
S SARASWATHI VS. Y LAXMINARAYANA [REFERRED TO]
ARJUNA SUBRAMANYA REDDY VS. ARJUNA CHINA THANGAVELU [REFERRED TO]
NIRAKAR DAS VS. GOURHARI DAS [REFERRED TO]
JHAGRU NONIA VS. BIPTI [REFERRED TO]