B NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

SEETHAPATHI NAGESWARA RAO AND OTHERS V. THE GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
INDRAVADAN H. SHAH V. STATE OF GUJARAT [REFERRED TO]
T.M.A. PAI FOUNDATION AND OTHERS V. STATE OF KARNATAKA [REFERRED TO]
K.R.LAKSHMAN AND OTHERS V. KARNATAKA ELECTRICITY BOARD [REFERRED TO]
STATE OF A.P. AND OTHERS V. MCDOWELL AND CO. [REFERRED TO]
ASHUTOSH GUPTA V. STATE OF RAJASTHAN [REFERRED TO]
CHINTAMANRAO VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF BOMBAY VS. F N BALSARA [REFERRED TO]
DWARKA PRASAD LAXMI NARAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAKHAWANT ALL VS. STATE OF ORISSA [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
KUNNATHAT THATHUNNI MOOPIL NAIR VS. STATE OF KERALA [REFERRED TO]
O K GHOSH VS. E X JOSEPH [REFERRED TO]
DINNAPATI SADASIVA REDDI VICE CHANCELLOR OSMANIA UNIVERSITY VS. CHANCELLOR OSMANIA UNIVERSITY [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P SAGAR [REFERRED TO]
DAMYANTI NARANGA THE HINDI SAHITYA SAMMELAN VS. UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
L N MTSHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE PATNA DR JAGADANAND JHA DR JAGADANAND JHA L N MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHANGE PATNA L N MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT AND SOCIAL CHAN VS. STATE OF BIHAR [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY VS. UNION OF INDIA [REFERRED TO]
VENKATESHWARA THEATRE VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF MAHARASHTRA VS. MANUBHAI PRAGAJI VASHI [REFERRED TO]
HARBILAS RAI BANSAL VS. STATE OF PUNJAB [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
JAVED VS. STATE OF HARYANA [REFERRED TO]
PRAFULLA KUMAR DAS VS. STATE OF ORISSA [REFERRED TO]
DHARAM DUTT VS. UNION OF INDIA [REFERRED TO]
EXPRESS PUBLICATIONS MADURAI LTD VS. UNION OF INDIA [REFERRED TO]
RIAZ AHMED DR VS. COMPETENT AUTHORITY [REFERRED TO]
Y MARKANDEYUDU VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
T MURLIDHAR VS. STATE OF A P [REFERRED TO]
JUGAL KISHORE LOYA VS. HANUMAN PRASAD SONI [REFERRED TO]
B ARCHANA REDDY VS. STATE OF A P [REFERRED TO]
H PUTTAPPA VS. STATE OF KARNATAKA [REFERRED TO]
M. SITHARAMACHARY VS. SENIOR DEPUTY INSPECTOR OF SCHOOLS [REFERRED TO]