LAWS(APH)-2007-11-116

NAREDDI RAHI REDDY Vs. DISTRICT COLLECTOR

Decided On November 15, 2007
Nareddi Rahi Reddy Appellant
V/S
District Collector and Ors. Respondents

JUDGEMENT

(1.) HEARD Sri L.Prabhakar Reddy, the learned Counsel representing the appellant and the learned Assistant Government Pleader for Arbitration.

(2.) THIS Second Appeal is filed by the unsuccessful plaintiff in O.S. No. 109 of 1990 on the file of the District Munsiff, Ibrahimpatnam and A.S. No. 70 of 1996 on the file of the Principal District Judge, Ranga Reddy District, at Saroornagar.

(3.) AT the outset, it may be stated that the appeal is abated as against respondents 3 and 8.