REGENT COMPUTRONICS PVT. LTD.

GADDAM BUCHANNA Appellant

V/S

M.RAJAGOPALA CHARY Respondents

Referred Judgements :-

AKSHAYA RESTAURANT V. P.ANJANAPPA AND ANOTHER [REFERRED TO]
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
GAJANAN KRISHNAJI BAPAT VS. DATTAJI RAGHOBAJI MEGHE [REFERRED TO]
HEERALAL VS. KALYANMAL [REFERRED TO]
B K N PILLAI VS. P PILLAI [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
RAJESH KUMAR AGGARWAL VS. K K MODI [REFERRED TO]
SAJJAN KUMAR V. RAM KISHAN [REFERRED TO]

JUDGEMENT

(1.) THESE civil revision petitions are coming up 'for admission'.

(2.) HEARD Sri G. Anandam, the learned Counsel representing the revision petitioner in both the civil revision petitions and Sri Anand Kumar Kapur, who had lodged caveat on behalf of respondents in both these civil revision petitions.

(3.) IN view of the commonality of the facts, both these civil revision petitions are being disposed of by a common order.

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GADDAM BUCHANA Vs. M RAJAGOPALA CHARY

Referred Judgements :-

JUDGEMENT

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