MUDDAMSETTI SATYANARAYANA Vs. DONKANA THAVUDU

JUDGEMENT

(1.) Heard Srinivas Rao representing Sri M.V.S.Suresh Kumar, learned counsel for appellants and Sri Seetaram, learned counsel representing the respondent.

(2.) The following substantial questions of law arise for consideration in this Second Appeal:

(3.) Submissions at length were made by the respective counsel representing the respective parties in this Second Appeal.