REGENT COMPUTRONICS PVT. LTD.

JAYASREE FINANCIERS (REGD), MADANAPALIE Appellant

V/S

BEJAWADA VENKATACHALAPATHY Respondents

Referred Judgements :-

CHITTULURU PEDDA VENKATA SUBBALAH V. CHITTULURU SUBBA LAKSHMAIAH [REFERRED TO]
HANAMANTHAPPA VS. CHANDRASHEKHARAPPA [REFERRED TO]
KEDARNATH VS. MOHAN KESARWARI [REFERRED TO]
TRILOK SINGH VS. JAMUNA DEVI [REFERRED TO]
LOTHAMASU SAMBASIVA RAO VS. THADWARTHI BALAKOTIAH [REFERRED TO]
YALAVARTHI GOPALA RAO VS. BOMMISETTY SESHAIAH [REFERRED TO]
POLURU NARASIMHULU VS. LEELA KRISHNA TEXTILES [REFERRED TO]

JUDGEMENT

(1.) On 8.7.1998 this Court made the following order: "Admit in view of the substantial question of law raised in ground No.2".

(2.) Ground No.2 of the Memorandum of Grounds of Second Appeal reads as hereunder:

(3.) The present second appeal is filed as against an order made in AS No.66 of 1995 on the file of Additional District Judge, Madanapalle. The said appeal was preferred as against an order made in an un-numbered Small Cause Suit of the year 1995 on the file of the learned Subordinate Judge, Madanapalle.

Click here to view full judgment.

JAYASREE FINANCIERS Vs. BEJAWADA VENKATACHALAPATHY

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address