(1.) JUDGMENT
(2.) IN this application under section 256(2) of the INcome-tax Act, 1961, the Revenue seeks a direction to the INcome-tax Appellate Tribunal to refer the following questions of law to this court for opinion :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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