M NARESH KUMAR REDDY Vs. N RAMAMMA

JUDGEMENT

(1.) This Civil Revision Petition is filed against the order passed in IA. No.6/85 in O.S. No.199/85 on the file of Principal District Munsif, Kovur.

(2.) The said Interlocutory Application was filed under Order 6 Rule 17C.P.C. to amend the plaint in the manner given below :-

(3.) The said application was resisted by the respondent in the petition.