(1.) JUDGMENT
(2.) IN obedience to the direction of this court dated 25/09/1986, in I.T.C. No. 313 of 1985, the INcome-tax Appellate Tribunal, Hyderabad, Bench B, has stated the case and referred the following questions for the consideration of this court : "
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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