(1.) THE Income-tax Tribunal has referred the following questions under section 27(1) of the Wealth-tax Act, 1957, for the opinion of this court :
(2.) THE answer to the first question in our view admits of no doubt, and the Tribunal is clearly wrong in holding as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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