(1.) THE petitioner seeks to revise the order of the District Munsiff, Gooty recasting issue 4 in O. S, 117 of 1966 which put the burden on him (the plaintiff). THE issue recast by the District Munsiff reads:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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