(1.) THE Judgment of the Court was delivered by THE Hon'bic THE Chief Justice. In compliance with the requisition of this Court calling upon the Income- tax Appellate Tribunal, Madras Bench to state a case, the flowing two questions were referred to this Court:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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