REGENT COMPUTRONICS PVT. LTD.

P.PURUSHOTHAM REDDY Appellant

V/S

R.Munwar Basha Respondents

Referred Judgements :-

SANAPALA NARASAMMA AND OTHERS VS. MALLANA LAKSHMI NARAYANA AND OTHERS [REFERRED TO]
SINNASWAMY CHETTIAR VS. ALIGI GOUNDAN [REFERRED TO]
NALLAGATTI GOUNDAN V. RAMANA GOUNDAN AND OTHERS [REFERRED TO]
RAMNAD DISTRICT CENTRAL CO OPERATIVE BANK VS. OFFICIAL RECEIVER OF RAMNAD DT RAMNAD AT MADURA [REFERRED TO]
SINNASWAMI CHETTIAR VS. ALIGI GOUNDAN [REFERRED TO]

JUDGEMENT

(1.) (i) Civil Revision Petition vide CRP No.2902 of 2023 is filed questioning the legality and correctness of the order dtd. 13/10/2023 passed in I.A.No.26 of 2018 in I.P.No.7 of 2018 by the learned Senior Civil Judge, Punganur.

(2.) The petitioner is the petitioner and respondents are respondents in I.P.No.7 of 2018.

(3.) The facts that led to filing of CRP No.2902 of 2023, in brief, are that:

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P.PURUSHOTHAM REDDY Vs. R.MUNWAR BASHA

Referred Judgements :-

JUDGEMENT

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