ANDHRA LAWYERS ASSOCIATION Vs. BAR COUNCIL OF INDIA

JUDGEMENT

(1.) Heard Sri M.V. Raja Ram, learned Counsel appearing for the Petitioner in W.P.No.29216 of 2025, Sri T. Singaiah Goud, learned Counsel appearing on behalf of M/s. Yasaswi Law Associates LLP in W.P.No.30019 of 2025, Sri M. Solomon Raju, learned Counsel for the Writ Petitioners in W.P.No.30063 of 2025, Sri G. Venkata Reddy, learned Standing Counsel for the Respondent No.1 and Sri P. Narahari Babu, learned Standing Counsel for Respondent No.2.

(2.) The prayers in W.P.No.29216 and 30019 of 2025 are identical. Therefore, the Prayer in W.P.No.29216 of 2025 is usefully extracted hereunder:

(3.) Insofar as the W.P.No.30063 of 2025 is concerned, the Writ Petitioner has sought multiple prayers in addition to the above prayer and therefore, the main Prayer in the W.P.No.30065 of 2025 are also usefully extracted hereunder: