(1.) Present writ petition is filed seeking the following relief:
(2.) This Court passed the following interim order on 27/3/2025:
(3.) Complaining non-compliance of aforesaid interim order, writ petitioner preferred Contempt Case No.1508 of 2025. The respondents in the writ petition eventually filed I.A.No.2 of 2025 along with counter- affidavit, seeking vacation of interim order.