(1.) This writ petition is filed under Article 226 of the Constitution of India seeking the following relief:
(2.) The brief facts of the case of the petitioner is that:-
(3.) Heard learned counsel for the petitioner and learned Assistant Government Pleader for Civil Supplies.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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