LAWS(APH)-2026-2-105

PYDI PRABHAVATHI Vs. STATE OF ANDHRA PRADESH

Decided On February 04, 2026
Pydi Prabhavathi Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Heard Sri Srinivas Ambati, learned Counsel for the Writ Petitioners in W.P.No.6879 of 2025; Sri T.D. Phani Kumar, learned Counsel representing Smt. T. Radha Rani, learned Counsel for the Writ Petitioner in W.P.No.16408 of 2025; and Smt. Sireesha Rani Vallabhaneni, learned Standing Counsel For Municipalities.

(2.) The Writ Petition No.6879 of 2025 is filed seeking the following relief:

(3.) The Writ Petition No. 16408 of 2025 is filed seeking the following relief: